Section 31(7) in Universities of Agricultural Sciences Act, 2009
(7)Registrar: - (a) He shall an academician in the field of Agricultural Sciences not lower in rank that of a Professor of the University; or an officer of the State Government not below the rank of the Deputy Secretary to Government.(b)Shall be member secretary of the Board of Management and shall be permanent member of all councils.(c)Shall be responsible for the due custody of records and common seal of the university.(d)Shall receive applications for entrance to the University, and shall keep a permanent record of all courses , curricula and other information as may be necessary.(e)Shall be responsible for human resource development and general administration in the university as prescribed.
