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Calcutta High Court

Cimmco Birla Limited vs Texmaco Limited on 4 February, 2010

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

                            GA No. 271 of 2010
                            AP No. 741 of 2009

                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE


                         CIMMCO BIRLA LIMITED

                                  Versus

                           TEXMACO LIMITED
                                                               Appearance
                                                     Mr. S.K. Mal, Advocate
                                            Mr. A. Roychowdhury, Advocate

                                                   Mr. S. Singhvi, Advocate

  BEFORE:

  The Hon'ble JUSTICE SANJIB BANERJEE

Date : 4th February, 2010.

The Court : The petitioner has applied by way of G.A. No. 271 of 2010 recording that the parties have amicably resolved their disputes. In such view of the matter, A.P. No. 741 of 2009 and G.A. No. 271 of 2010 are disposed of without any order.

There will be no order as to costs.

(SANJIB BANERJEE, J.) sg.