Calcutta High Court
Cimmco Birla Limited vs Texmaco Limited on 4 February, 2010
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
GA No. 271 of 2010
AP No. 741 of 2009
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CIMMCO BIRLA LIMITED
Versus
TEXMACO LIMITED
Appearance
Mr. S.K. Mal, Advocate
Mr. A. Roychowdhury, Advocate
Mr. S. Singhvi, Advocate
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 4th February, 2010.
The Court : The petitioner has applied by way of G.A. No. 271 of 2010 recording that the parties have amicably resolved their disputes. In such view of the matter, A.P. No. 741 of 2009 and G.A. No. 271 of 2010 are disposed of without any order.
There will be no order as to costs.
(SANJIB BANERJEE, J.) sg.