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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(2)(v) in The Haryana Cattle Fairs Act, 1970

(v)arrangements for watch and ward, lighting, medical first aid veterinary aid, sanitation, ventage and such other matters as may be necessary in connection with the cattle fair.