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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(2) in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(2)The Leave Bock shall be the property of the employee and the employer shall not demand it except for making entries therein and shall not keep it for more than a week at a time.