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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Himachal Pradesh - Subsection

Section 54(1)(h) in Himachal Pradesh Para-Veterinary Council Act, 2010

(h)the qualifications, the conditions of service and pay scales of the Registrar and other officers and servants under subsection (3) of section 32 of this Act;