Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1118] [Entire Act] Bengal Presidency - Subsection Section 1118(f) in Police Regulations, Bengal , 1943 (f)When any absconder is no longer wanted the officers concerned shall be informed and both the police-station and the Superintendent's office registers shall at once be corrected.
