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Punjab-Haryana High Court

Bhag Singh vs Union Of India on 3 September, 2008

Author: Rajesh Bindal

Bench: Rajesh Bindal

           In the High Court of Punjab & Haryana at Chandigarh


                                      R. F. A. No. 2304 of 1997
                                      Date of decision : 3.9.2008


Bhag Singh                                        ..... Appellant
                                      vs
Union of India                                    ..... Respondent

Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. D. S. Raghu, Advocate, for the appellant.

Ms. Lisa Gill and Mr. Deepak Sharma, Advocates, for Union Territory, Chandigarh.

Rajesh Bindal J.

For the detailed reasons recorded in R. F. A. No. 2326 of 1998

- Som Nath and others vs Union Territory, Chandigarh, vide separate order of even date, the present appeal is allowed in the same terms.




3.9.2008                                             ( Rajesh Bindal)
vs.                                                       Judge