Punjab-Haryana High Court
Bhag Singh vs Union Of India on 3 September, 2008
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A. No. 2304 of 1997
Date of decision : 3.9.2008
Bhag Singh ..... Appellant
vs
Union of India ..... Respondent
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. D. S. Raghu, Advocate, for the appellant.
Ms. Lisa Gill and Mr. Deepak Sharma, Advocates, for Union Territory, Chandigarh.
Rajesh Bindal J.
For the detailed reasons recorded in R. F. A. No. 2326 of 1998
- Som Nath and others vs Union Territory, Chandigarh, vide separate order of even date, the present appeal is allowed in the same terms.
3.9.2008 ( Rajesh Bindal) vs. Judge