Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 29 in THE TRIBUNALS REFORMS ACT, 2021 29. AMENDMENT TO THE FINANCE ACT, 2017 In the Finance Act, 2017, sections 183 and 184 and the Eighth Schedule shall be omitted.
