Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Punjab - Subsection Section 5(3) in Rules for the Sale of Surplus Rural Properties (3)The Settlement Officer (Sales) may in deserving cases extend the aforesaid period of 15 days such period not exceeding one month, as he may think fit.
