Supreme Court - Daily Orders
Star Sports India Pvt Ltd vs Hathway Cable And Datacom Ltd on 16 July, 2015
Bench: M.Y. Eqbal, C. Nagappan
ITEM NO.15 COURT NO.10 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5019-5022/2015
STAR SPORTS INDIA PVT LTD Appellant(s)
VERSUS
HATHWAY CABLE AND DATACOM LTD Respondent(s)
(with appln. (s) for permission to file additional documents and
stay and office report)
WITH
C.A. D 379/2015
I.A. No. 1 (appln. for permission to file appeal)
(With office report)
Date : 16/07/2015 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE C. NAGAPPAN
For Appellant(s)
CA 5019-5022/15 Mr. Salman Khurshid, Sr.Adv.
Mr. Gopal Jain, Sr.Adv.
Mr. Sai Krishna Rajagopal, Adv.
Mr. Sidharth Chopra, Adv.
Mr. Saurabh Srivastava, Adv.
Ms. Shilpa Gupta, Adv.
Mr. Manish Kumar, Adv.
Mr. Shreyas Jain, Adv.
Mr. Gopal Singh,Adv.
Mr. Antony Julian, Adv.
Mr. Kyupham Kharlyugdoh, Adv.
CA D 379/2015 Mr. Amit Sibal, Sr.Adv.
Mr. Sai Krishna Rajagopal, Adv.
Mr. Sidharth Chopra, Adv.
Mr. Saurabh Srivastava, Adv.
Signature Not Verified
Ms. Shilpa Gupta, Adv.
Digitally signed by
Sukhbir Paul Kaur
Date: 2015.07.21
Mr. Manish Kumar, Adv.
17:15:43 IST
Reason: Mr. Shreyas Jain, Adv.
Mr. Gopal Singh,Adv.
Mr. Antony Julian, Adv.
Mr. Kyupham Kharlyugdoh, Adv.
-2-
For Respondent(s)
Ms. Indu Malhotra, Sr.Adv.
Mr. Arun Kathpalia, Adv.
Mr. Nassir, adv.
Mr. Apoorva Bhumesh, Adv.
Mr. Tanvir Nayar, Adv.
Mr. Varun Singh, Adv.
Mr. Vikas Mehta,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Permission to file the appeal in Civil Appeal D 379 of 2015 is granted.
Delay condoned.
Appeals are admitted.
[INDU POKHRIYAL] [SUKHBIR PAUL KAUR] COURT MASTER A.R.-CUM-P.S.