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Supreme Court - Daily Orders

Star Sports India Pvt Ltd vs Hathway Cable And Datacom Ltd on 16 July, 2015

Bench: M.Y. Eqbal, C. Nagappan

     ITEM NO.15                              COURT NO.10               SECTION XVII


                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS


     Civil Appeal             No(s).    5019-5022/2015

     STAR SPORTS INDIA PVT LTD                                         Appellant(s)

                                                    VERSUS


     HATHWAY CABLE AND DATACOM LTD                                     Respondent(s)

     (with appln. (s) for permission to file additional documents and
     stay and office report)

     WITH
     C.A. D 379/2015
     I.A. No. 1 (appln. for permission to file appeal)
     (With office report)

     Date : 16/07/2015 These appeals were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE M.Y. EQBAL
                         HON'BLE MR. JUSTICE C. NAGAPPAN


     For Appellant(s)
     CA 5019-5022/15                   Mr.   Salman Khurshid, Sr.Adv.
                                       Mr.   Gopal Jain, Sr.Adv.
                                       Mr.   Sai Krishna Rajagopal, Adv.
                                       Mr.   Sidharth Chopra, Adv.
                                       Mr.   Saurabh Srivastava, Adv.
                                       Ms.   Shilpa Gupta, Adv.
                                       Mr.   Manish Kumar, Adv.
                                       Mr.   Shreyas Jain, Adv.
                                       Mr.   Gopal Singh,Adv.
                                       Mr.   Antony Julian, Adv.
                                       Mr.   Kyupham Kharlyugdoh, Adv.

     CA D 379/2015                     Mr.   Amit Sibal, Sr.Adv.
                                       Mr.   Sai Krishna Rajagopal, Adv.
                                       Mr.   Sidharth Chopra, Adv.
                                       Mr.   Saurabh Srivastava, Adv.
Signature Not Verified
                                       Ms.   Shilpa Gupta, Adv.
Digitally signed by
Sukhbir Paul Kaur
Date: 2015.07.21
                                       Mr.   Manish Kumar, Adv.
17:15:43 IST
Reason:                                Mr.   Shreyas Jain, Adv.
                                       Mr.   Gopal Singh,Adv.
                                       Mr.   Antony Julian, Adv.
                                       Mr.   Kyupham Kharlyugdoh, Adv.
                                   -2-


For Respondent(s)
                      Ms.   Indu Malhotra, Sr.Adv.
                      Mr.   Arun Kathpalia, Adv.
                      Mr.   Nassir, adv.
                      Mr.   Apoorva Bhumesh, Adv.
                      Mr.   Tanvir Nayar, Adv.
                      Mr.   Varun Singh, Adv.
                      Mr.   Vikas Mehta,Adv.


          UPON hearing the counsel the Court made the following
                             O R D E R

Permission to file the appeal in Civil Appeal D 379 of 2015 is granted.

Delay condoned.

Appeals are admitted.

[INDU POKHRIYAL] [SUKHBIR PAUL KAUR] COURT MASTER A.R.-CUM-P.S.