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Supreme Court - Daily Orders

M/S Triton Holdings Ltd Through Mr. ... vs Asst. Director Of Income Tax on 21 July, 2014

À     ITEM NO.32                             COURT NO.1             SECTION IIIA

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s). 15871/2014

     (Arising out of impugned final judgment and order dated 15/05/2014
     in ITA No. 19/2014 passed by the High Court Of Uttarakhand At
     Nainital)

     TRITON HOLDING LTD                                             Petitioner(s)

                                                   VERSUS

     ASST. DIRECTOR INCOME TAX                                      Respondent(s)


     Date : 21/07/2014 This petition was called on for hearing today.

     CORAM :
                             HON’BLE THE CHIEF JUSTICE
                             HON’BLE MR. JUSTICE KURIAN JOSEPH
                             HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)             Ms. Kavita Jha ,Adv.

     For Respondent(s)

                          UPON hearing counsel the Court made the following
                                               O R D E R

Leave granted.

Connect with C.A. No. 4906 of 2010.

(PARDEEP KUMAR) (RENU DIWAN) AR-cum-PS COURT MASTER Signature Not Verified Digitally signed by Pardeep Kumar Date: 2014.07.22 00:02:39 IST Reason: