Supreme Court - Daily Orders
M/S Triton Holdings Ltd Through Mr. ... vs Asst. Director Of Income Tax on 21 July, 2014
À ITEM NO.32 COURT NO.1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15871/2014
(Arising out of impugned final judgment and order dated 15/05/2014
in ITA No. 19/2014 passed by the High Court Of Uttarakhand At
Nainital)
TRITON HOLDING LTD Petitioner(s)
VERSUS
ASST. DIRECTOR INCOME TAX Respondent(s)
Date : 21/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE KURIAN JOSEPH
HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Ms. Kavita Jha ,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Leave granted.
Connect with C.A. No. 4906 of 2010.
(PARDEEP KUMAR) (RENU DIWAN) AR-cum-PS COURT MASTER Signature Not Verified Digitally signed by Pardeep Kumar Date: 2014.07.22 00:02:39 IST Reason: