Delhi High Court - Orders
Mukesh Kumar vs Edcil (India) Ltd & Ors on 22 August, 2025
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~71
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 47/2020 & CM APPL. 40910/2023
MUKESH KUMAR .....Appellant
Through: Appellant in-person.
versus
EDCIL (INDIA) LTD & ORS .....Respondents
Through: Mr. Rajesh Kumar, SPC for R-2 and
R-3.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 22.08.2025 The Hon'ble Judge is pre-occupied on Special Benches. Re-notify on 10th December 2025.
(BY ORDER) COURT MASTER AUGUST 22, 2025/ak This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/08/2025 at 21:37:07