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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(13) in The Orissa Taxation (On Goods carried by Roads or Inland Waterways) Act, 1968

(13)"New industry" means an industry which starts production in Orissa after the 1st day of April 1958 or an existing industry expanding its production after the said date by at least one-third of its installed capacity;