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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(2) in The U.P. Industrial Development Authorities Centralized Service Rules, 2018

(2)Selection Committee. - For the purpose of recruitment by promotion there shall be constituted a Selection Committee comprising of-
(I)Principal Secretary/Secretary to the Government, Uttar Pradesh Industrial Development Department;
(II)Vice-Chairman of any Authority nominated by the Government;
(III)Technical Adviser nominated by the Government;
(IV)One officer belonging to Scheduled Castes and one for Other Backward Classes nominated by the Government:
Provided that in case members of Scheduled Castes and Other Backward Classes is already included in the Selection Committee, nomination of Scheduled Castes and Other Backward Classes member will not be required.