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State of Uttar Pradesh - Section

Section 23 in The U.P. Educational (General Education Cadre) Service Rules, 1992

23. Scales of pay.

(1)The scales of pay admissible to persons appointed to the various categories of posts in the service shall be such as may be determined by the Government from time to time.
(2)The scales of pay at the time of the commencement of these rules are given in Appendix I.