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State of Telangana - Section

Section 44 in Telangana Land Revenue Act, 1317 F.

44. Land may be let out free of assessment for planting shady trees for public benefit.

- If any person plants by the side of the road or close to it or around an inn or such wakf buildings where travellers put up, or at places which are camps for travellers or troops, shady trees, whether fruit bearing or not, so that the travellers may have amenities under their shade, land may be given by the [Government] [Amended by Act No.III of 1308 F.] free of assessment for planting such trees.