Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 119A(2)] [Section 119A] [Entire Act] State of Maharashtra - Subsection Section 119A(2)(b) in The Mumbai Municipal Corporation Act, 1888 (b)such portion of the Sinking Fund referred to in clause (f) of section 109 as the Corporation may, From time to time, determine.