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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(13) in The Sugar Development Fund Rules, 1983

(13)[ - Omitted] [Omitted vide GSR 388(E) dated 19.5.08 'The loan from the Fund under this rule shall carry a rate of simple interest of [two percent below the bank rate] substituted vide GSR 687(E) dated 21.10.04 for six per cent annum, which may be revised by the Central Government from time to time.]']