Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 36 in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

36. Time for questions.

- The first hour of every sitting shall be available for the asking and answering of questions unless the Speaker for special reasons otherwise directs.