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State of Madhya Pradesh - Section

Section 4 in The M.P. Bhoj (Open) University Adhiniyam, 1991

4. The objects of the University.

- The objects of the University shall be-
(i)to advance and disseminate learning and knowledge by different means, including the use of any communication technology;
(ii)to provide opportunities for higher education to a larger segment of the population and to promote the educational well being of the community generally;
(iii)to encourage the open University and distance education systems in the educational pattern of the State.