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Union of India - Section

Section 104D in The Central Motor Vehicles Rules, 1989

104D. [ Fitment of retro-reflective tapes or reflectors and rear marking plate on modular hydraulic trailer. [Inserted by Notification No. G.S.R. 212(E), dated 20.3.2015 (w.e.f. 1.4.2015)]

- Every modular hydraulic trailer shall be fitted with two red reflective tapes having width not less than 50 mm at the rear and front and amber reflective tape having width not less than 50 mm on the sides, conforming to AIS: 090:2005, as amended from time to time, till the corresponding Bureau of Indian Standard specifications are notified under the Bureau of Indian Standards Act, 1986 (63 of 1986).
(2)Every modular hydraulic trailer shall be fitted with two red reflective tapes having area not less than 28.5 sq. cm on the sides one set as close to the front end and the other set as close to the rear end as possible, conforming to AIS:057:2005, as amended from time to time till the corresponding Bureau of Indian Standard specifications are notified under the Bureau of Indian Standards Act, 1986 (63 of 1986).
(3)Every modular hydraulic trailer shall be fitted with rear marking plate confirming to AIS-089.]