Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(b) in Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(b)the vesting of all or part of a tramway system vested in any person pursuant to an agreement entered into by the State Government.