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State of Madhya Pradesh - Section

Section 86 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

86. Unit for appointment.

- For the purpose of recruitment by transfer from among the employees of Market Committees to Grade-IV and for the purpose of promotion from Grade-IV to Grade-III, Grade-III to Grade-II and Grade-II to Grade-I, the employees of Market Committee established of under the Act, in the entire State shall form one unit.