Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(1)(g) in Maharashtra Public Universities Act, 2016

(g)take any decision regarding affiliated colleges resulting in increased financial liability, direct or indirect, for the State Government.