Section 11(vi) in The Life Insurance Corporation Of India Development Officers (Revision Of Terms And Conditions Of Service) Rules, 1996
(vi)The conveyance allowance is payable to each Development Officer per month at the following rate (ravised and has become effective from 01.03.1997 vide LIC circular ref. Per/ZD/884/ASP/97, dated 09.06.1997):
