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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(4) in Tamil Nadu Hindu Religious Institutions (Officers and Servants) Service Rules, 1964

(4)Leave on medical certificate may be combined with earned leave, but the total period so combined shall be limited at a time to sixty days up to the 2nd September 1973 and eighty five days thereafter.