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[Cites 0, Cited by 0] [Section 122] [Entire Act]

State of Odisha - Subsection

Section 122(b) in The Orissa Municipal Corporation Act, 2003

(b)specify, subject to such direction of the Standing Committee on Taxation, Finance and Accounts, the duties and powers of the Auditors, Assistant Auditors, Clerks and other employees who are immediately subordinate to him; and