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[Cites 0, Cited by 0] [Section 49(5)] [Section 49] [Entire Act]

State of Maharashtra - Subsection

Section 49(5)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)of lunatics, not being persons for whose confinement an order under Chapter XXXIV of the [Code of Criminal Procedure, 1898] [Now see code of Criminal procedure, 1973 (II of 1974).] is in force, and