Himachal Pradesh High Court
Prem Singh vs . Hinduja Leyland Finance Ltd. on 5 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Prem Singh Vs. Hinduja Leyland Finance Ltd.
Cr.MMO No.319 of 2023 .
05.04.2023 Present: Ms. Madhurika Sekhon Verma, Advocate, for the petitioner.
Notice be issued to the respondent, returnable within four weeks, on taking steps within a period of three days. List thereafter.
Cr.MP No.1117 of 2023 Notice in the aforesaid terms.
In the meantime, further proceedings pending before the Court of Judicial Magistrate First Class, Bilaspur, HP in case No.154/3 of 2016, titled Hinduja Leyland Finance Ltd. Vs. Prem Singh, shall remain stayed till the next date of hearing.
Cr.MP No.1118 of 2023 The application is disposed of with a direction to the applicant/petitioner to file translated copy of annexures in issue by the next date of hearing.
( Sushil Kukreja )
April 05, 2023 Judge
(VH)
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