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Madhya Pradesh High Court

Sanjay Jain vs Kavita Jain on 5 September, 2022

Author: Dinesh Kumar Paliwal

Bench: Dinesh Kumar Paliwal

                                                     1
                                   IN THE HIGH COURT OF MADHYA PRADESH
                                                 AT INDORE
                                                      BEFORE
                                    HON'BLE SHRI JUSTICE DINESH KUMAR PALIWAL
                                            ON THE 5th OF SEPTEMBER, 2022

                                     MISC. CRIMINAL CASE No. 17476 of 2022

                                Between:-
                           1.   SANJAY JAIN S/O SHRI CHANDMALJI KOCHAR
                                JAIN, AGED ABOUT 48 YEARS, OCCUPATION:
                                BUSINESS 321, USHA NAGAR EXTENSION
                                (MADHYA PRADESH)

                           2.   SH.  CHANDMALJI      KOCHAR       JAIN  S/O
                                BABULALJI KOCHAR JAIN, AGED        ABOUT 75
                                YEARS, OCCUPATION: RETIRED A-3,   NARMADA
                                VIHAR    COLONY,    SANAWAD        (MADHYA
                                PRADESH)

                           3.   LALIT JAIN S/O SHRI CHANDMALJI KOCHAR
                                JAIN, AGED ABOUT 50 YEARS, A-3, NARMADA
                                VIHAR    COLONY,    SANAWAD     (MADHYA
                                PRADESH)

                           4.   YASH JAIN S/O SHRI LALIT JAIN, AGED ABOUT
                                26 YEARS, 321B, USHA NAGAR EXTENSION
                                (MADHYA PRADESH)

                           5.   LALITA JAIN W/O SHRI LALIT JAIN, AGED
                                ABOUT 48 YEARS, A-3, NARMADA VIHAR
                                COLONY, SANAWAD (MADHYA PRADESH)

                           6.   MAYURI JAIN D/O SHRI LALIT JAIN, AGED
                                ABOUT 24 YEARS, OCCUPATION: STUDENT 321B,
                                USHA NAGAR EXTENSION (MADHYA PRADESH)

                           7.   MANISH JAIN S/O SHRI CHANDMALJI KOCHAR
                                JAIN, AGED ABOUT 46 YEARS, 321-B, USHA
                                NAGAR EXTENSION (MADHYA PRADESH)

                           8.   PRADEEP JAIN S/O SHRI CHANDMALJI
                                KOCHAR JAIN, AGED ABOUT 52 YEARS, NEAR
                                SHEETLAMATA MANDIR, GRAM MUNDI,
                                TEHSIL PUNASA (MADHYA PRADESH)

                           9.   RISHABH JAIN S/O SHRI PRADEEP JAIN, AGED
                                ABOUT   28   YEARS, NEAR SHEETLAMATA
                                MANDIR, GRAM MUNDI, TEHSIL PUNASA
Signature Not Verified
Signed by: AMITABH
RANJAN
Signing time: 08-09-2022
10:39:25
                                                                2
                                   (MADHYA PRADESH)

                           10.     YUVRAJ    SINGH     TOMAR   S/O   SHRI
                                   DHARMENDRA SINGH TOMAR, AGED ABOUT 2
                                   YEARS, SECTOR A, NARMADA VIHAR COLONY,
                                   SANAWAD (MADHYA PRADESH)

                                                                                          .....PETITIONERS
                                   (BY SHRI PIYUSH GOYAL, ADVOCATE)

                                   AND

                                   KAVITA JAIN W/O SHIR SANJAY KOCHAR JAIN,
                                   AGED    ABOUT     38   YEARS, OCCUPATION:
                                   HOUSEWIFE INFRONT OF POWER HOUSE,
                                   JAWAHAR     MARG,    SANAWAD    (MADHYA
                                   PRADESH)

                                                                                         .....RESPONDENTS
                                   (NONE )

                                 This application coming on for admission this day, the court passed the
                           following:
                                                                ORDER

As prayed by learned counsel for the petitioners, this petition under Section 482 Cr.P.C. is dismissed as withdrawn and not pressed, as the parties have amicably settled their dispute before the trial Court.

(DINESH KUMAR PALIWAL) JUDGE Signature Not Verified Signed by: AMITABH RANJAN Signing time: 08-09-2022 10:39:25