Punjab-Haryana High Court
Haryana State Industrial & ... vs Babu Lal And Ors on 6 March, 2020
Author: Rekha Mittal
Bench: Rekha Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
244-10
Date of decision: 06.03.2020
CR No.4248 of 2016 (O&M)
Haryana State Industrial and Infrastructure Development Corp. Ltd.
... Petitioner
Versus
Babu Lal and ors. ... Respondents
CORAM: HON'BLE MRS. JUSTICE REKHA MITTAL
Present : Mr. Alankar Narula, Advocate for
Mr. Prateek Gupta, Advocate for the petitioner.
Mr. Gaurav Aggarwal, Advocate
for respondent/land owners.
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REKHA MITTAL, J. (Oral)
For order, see detailed order of even date passed in connected petition i.e. CR No.4230 of 2016 titled 'Haryana State Industrial and Infrastructure Development Corp. Ltd. Vs. Des Raj and ors.' 06.03.2020 (REKHA MITTAL) ashok JUDGE Whether speaking/reasoned: Yes / No Whether reportable: Yes / No 1 of 1 ::: Downloaded on - 12-04-2020 02:38:45 :::