Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 6 vs N.C.Cables Ltd. Tr.Director on 28 July, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.19 COURT NO.7 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) ….Diary No(s). 18577/2017
(Arising out of impugned final judgment and order dated 11-01-2017
in ITA No. 335/2015 passed by the High Court Of Delhi At New Delhi)
PR. COMMISSIONER OF INCOME TAX 6 Petitioner(s)
VERSUS
N.C.CABLES LTD. Respondent(s)
Date : 28-07-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Ms. Pinky Anand, ASG
Mr. Manish Pushkarna, Adv.
Mr. Balendu Shekhar, Adv.
Ms. Kirti Dua, Adv.
Ms. Snidha Mehra, Adv.
Ms. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
To be heard along with C.A. NO. 003450-003452 of 2012.
(ASHWANI KUMAR) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by NEELAM GULATI Date: 2017.07.29 12:36:43 IST Reason: