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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax 6 vs N.C.Cables Ltd. Tr.Director on 28 July, 2017

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.19                                  COURT NO.7                  SECTION

                                   S U P R E M E C O U R T O F           I N D I A
                                           RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C)                     ….Diary No(s). 18577/2017

     (Arising out of impugned final judgment and order dated 11-01-2017
     in ITA No. 335/2015 passed by the High Court Of Delhi At New Delhi)

     PR. COMMISSIONER OF INCOME TAX 6                                         Petitioner(s)

                                                        VERSUS

     N.C.CABLES LTD.                                                        Respondent(s)



     Date : 28-07-2017 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN


     For Petitioner(s)                    Ms.   Pinky Anand, ASG
                                          Mr.   Manish Pushkarna, Adv.
                                          Mr.   Balendu Shekhar, Adv.
                                          Ms.   Kirti Dua, Adv.
                                          Ms.   Snidha Mehra, Adv.
                                          Ms.   Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Leave granted.

To be heard along with C.A. NO. 003450-003452 of 2012.

(ASHWANI KUMAR) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by NEELAM GULATI Date: 2017.07.29 12:36:43 IST Reason: