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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1)(a) in Rajasthan Minor Mineral Concession Rules, 2017

(a)The lessee or licencee shall pay contribution to the District Mineral Foundation Trust fund as Foundation Trust Rules, 2016, as amended from time to time;