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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(ii) in The Specific Relief (Amendment) Act, 2018

(ii)in clause (c),—(I) for the words “who fails to aver and prove”, the words “who fails to prove” shall be substituted;(II) in the Explanation, in clause (ii), for the words “must aver”, the words “must prove” shall be substituted.