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Union of India - Section

Section 17 in Insurance Regulatory and Development Authority of India (Re-insurance) Regulations, 2018

17. 'International Financial Service Centre (IFSC) Insurance Office', hereinafter called by acronym 'IIO', means a branch office, of an insurer or a Re-insurer domiciled in India or outside, which has been granted a certificate of registration by the Authority to set up its office in IFSC-SEZ, to transact insurance business or re-insurance business or both;