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[Cites 0, Cited by 15] [Entire Act]

State of West Bengal - Section

Section 1 in The Calcutta Municipal Corporation Act, 1980

1. Short title, application and commencement. -

(1)This Act may be called the Calcutta Municipal Corporation Act, 1980. (2) Except as hereinafter otherwise provided in this Act, it applies only to Calcutta.
(3)It shall come into force on such date as the State Government may, by notification, appoint.