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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(4) in Orissa Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities (Conditions off Preventive Detention) Order, 1979

(4)The clothings, footwear and headgear once supplied at Government cost under Sub-clause (2) and (3) shall not be replaced during the period of detention.