Section 84(4)(e) in The Oil Mines Regulations, 2017

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Union of India - Subsection

Section 84(4)(e) in The Oil Mines Regulations, 2017

(e)markers of the following types are installed along the pipeline in right of way or right of use, namely:-

(i)kilometre markers;

(ii)right of way or right of use boundary pillars on either side at a maximum of two hundred and fifty metre interval; and