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[Cites 0, Cited by 0] [Section 332(7)] [Section 332] [Entire Act]

Union of India - Subsection

Section 332(7)(a) in The Income Tax Act, 2025

(a)if he is so satisfied about the objects and the genuineness of the activities and compliance of such requirements of any other law in force, shall pass an order in writing granting registration; or