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Punjab-Haryana High Court

State Of Haryana vs Smt. Renu Gupta And Others on 15 May, 2012

Author: Rajesh Bindal

Bench: Rajesh Bindal

          IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH


                                         R.F.A. No.5709 of 2011 (O&M)
                                          (L.A.C. No.406 of 2010)

State of Haryana
                                                       ...... Appellant
                             Versus
Smt. Renu Gupta and others
                                                     .... Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. H.S. Hooda, Advocate General, Haryana with Mr. D.D. Gupta, Addl. Advocate General, Haryana and Mr. Ashish Gupta, Asstt. Advocate General, Haryana. Mr. Ramender Chauhan, Advocate for the land owner. RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 5571 of 2011, titled as Land Acquisition Collector and another Versus Shashi Prabha.

(RAJESH BINDAL) 15.05.2012 JUDGE sarita