Section 15(2) in The First Statutes of Indian Institute of Technology Goa, 2017
(2)In addition to the role provided in section 19 of the Act, it shall be the duty of the Registrar a) to take action, as may be directed by the Director, to fill up the vacancies including casual vacancies of the Authorities of the Institute.b) to perform such other duties as may be assigned by the Director.
