Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41A(1)] [Section 41A] [Entire Act]

State of Maharashtra - Subsection

Section 41A(1)(b) in The Maharashtra Civil Courts Act, 1869

(b)regulating the issue of licences to such persons, the conduct of business by them, and the scale of fees to be charged by them; and