Section 88(4) in Siliguri Municipal Corporation Act, 1990
(4)in the sphere of administration,-(a)civic reception to persons of distinction and paying homage on death to persons of repute;(b)installation of statues, portraits and pictures in appropriate manner;(c)organization and management of fairs and exhibitions;(d)establishment and maintenance of art galleries and botanical or zoological collections;(e)organization, construction, maintenance and management of swimming pools, public wash houses, bathing places and other institutions designed for convenience of the community;(f)construction and maintenance of garages and sheds and stands for vehicles;(g)purchase and hoisting of the National Flag;(h)measures for eradication of addiction of all kinds like liquors and drugs;(i)organizing voluntary labour and co-ordinating the activities of voluntary agencies for community welfare;
