Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 58] [Article 164] [Constitution] Constitution Subarticle Article 164(2) in Constitution of India (2)The Council of Ministers shall be collectively responsible to the Legislative Assembly of the State.
