Section 10 in Maharashtra Public Universities Act, 2016
10. Other officers of university.
- The following shall be the other officers of the university, namely:-(1)the Vice-Chancellor;(2)the Pro-Vice-Chancellor;(3)the Registrar;(4)the Deans of Faculties;(5)the Director of Board of Examinations and Evaluation;(6)the Finance and Accounts Officer;(7)the Director of Sub-campus of the University;(8)the Director of Innovation, Incubation and Linkages;(9)the Director Knowledge Resource Center;(10)the Director of Lifelong Learning and Extension;(11)the Director of Students' Development;(12)the Director of Sports and Physical Education;(13)the Director of National Service Scheme;(14)such other officers in the service of the university as may be prescribed by Statutes.
