Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] State of Gujarat - Subsection Section 84(2) in The Bombay Irrigation Act, 1879 (2)The prevention of the growth on such work of prickly pear, young trees and other vegetation endangering the safety or concealing the condition of such work.
