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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(1)(b) in Maharashtra Factories Rules, 1963

(b)Plans in duplicate drawn to scale showing -
(i)the site of the factory and immediate surrounding including adjacent buildings and other structures, roads, drains etc.;
(ii)the plan, elevation and necessary cross-section of the various buildings, indicating all relevant details relating to natural lighting, ventilation and means of escape in case of fire. The plans shall also clearly indicate the position of the plant and machinery, aisles and passage ways; and