Section 2(c) in Bihar Trade Articles (Licences Unification) Order 1984
(c)[ "Collector" includes Deputy Commissioner, Additional Collector and such other officers, not below the rank of Sub-divisional Officer, as may be authorised by the Collector to perform the functions and exercise the powers of the Collector; [Substituted by G.S.R. 47, dated 17.10.1985.]
