Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 76 in Shri Govind Guru University Act, 2015 76. Amendment of Bom. L of 1949. - In the Gujarat University Act, 1949,(Bom. L of 1949.) in the Schedule, entries 3 and 6 shall be deleted.
