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Rajasthan High Court - Jodhpur

Graphtech Exim Pvt. Ltd vs State Of Rajasthan & Ors on 13 March, 2018

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
               S.B. Civil Writ Petition No. 2972 / 2018
Graphtech Exim Pvt. Ltd., Having Its Registered Office At 154
Satya Niketan, New Delhi Through Its Director Jitendra Pal Singh
Chundawat S/o. Jeevan Singh Chundawat, Aged About 29 Years,
R/o. 19, Vardhman Complex, Udaipur.
                                                            ----Petitioner
                                 Versus
1. State of Rajasthan Through Its Secretary, Mines and Geology
Department, Secretariat, Jaipur.

2. Director, Mines and Geology Department, Khanij Bhawan,
Udaipur

3. Superintending Mining Engineer, Mines and Geology
Department, Khanij Bhawan, Super Market, District Bharatpur.

4. Mining Engineer, Mines and Geology Department, Khanij
Bhawan, Near Collectory, District Karoli.

5. Assistant Mining Engineer, Mines and Geology Department,
DIET Building, Opp Kendriya vidyalaya, Thingla, District Sawai
Madhopur.
                                                         ----Respondents
_____________________________________________________
For Petitioner(s)    : Mr. Vikas Balia, Mr. DPS Charan
For Respondent(s) :     Mrs. R.R. Kanwar
_____________________________________________________
           HON'BLE MS. JUSTICE NIRMALJIT KAUR

Order 13/03/2018 Issue notice.

Mrs. R.R. Kanwar, learned counsel accepts notice on behalf of the respondents and prays for time to file reply. Copy of the petition be handed over to learned counsel for the respondents.

To be heard along with S.B. Civil Writ Petition No.16872/2017.

(2 of 2) [CW-2972/2018] Meanwhile, the respondents authorities are restrained from encashing the bank guarantee and performance security till the next date of hearing and the petitioner will not be disqualified from participating in subsequent tenders on account of the dispute pending herein.

(NIRMALJIT KAUR), J.

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